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[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Meghalaya - Subsection

Section 37(b) in The Meghalaya Cinemas (Regulation) Rules

(b)Spittoons. - The cinema hall shall be provided with a sufficient number of spittoons in suitable paces for the use of the public. The spittoons shall contain a strong disinfectant and shall be emptied as often as necessary. Notice, for using such spittoons shall be displayed in permanent parts of the cinema.