Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] NCT Delhi - Section Section 21 in THE DELHI URBAN ART COMMISSION ACT, 1973 21. Returns and information.—The Commission shall furnish to the Central Government such returns or other information with respect to its fund or activities as the Central Government may, fromtime to time, require.
