Supreme Court - Daily Orders
Municipal Committee Sonepat vs The State Of Haryana on 29 July, 2015
ITEM NO.99 REGISTRAR COURT. 1 SECTION IV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MRS. RACHNA GUPTA
Civil Appeal No(s). 11154-11159/2013
MUNICIPAL COMMITTE SONEPAT Appellant(s)
VERSUS
STATE OF HARYANA & ANR Respondent(s)
(with office report)
Date : 29/07/2015 These appeals were called on for hearing today.
For Appellant(s)
Mr. Satyendra Kumar,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
File not received.
List again on 13.8.2015.
(RACHNA GUPTA) Registrar Signature Not Verified Digitally signed by Rupam Dhamija Date: 2015.08.01 11:29:23 IST Reason: