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Supreme Court - Daily Orders

Pawan Gaur vs State (Nct Of Delhi) on 8 October, 2021

Bench: Sanjiv Khanna, Bela M. Trivedi

      ITEM NO.22                     Court 16 (Video Conferencing)                  SECTION II-C

                                     S U P R E M E C O U R T O F           I N D I A
                                             RECORD OF PROCEEDINGS

      Petition(s) for Special Leave to Appeal (Crl.)                         No(s).    7384/2021

      (Arising out of impugned final judgment and order dated 26-03-2021
      in CRLMC No. 981/2021 passed by the High Court of Delhi at New
      Delhi)

      PAWAN GAUR                                                                Petitioner(s)

                                                            VERSUS

      STATE (NCT OF DELHI) & ORS.                                               Respondent(s)

      (IA No.124175/2021-EXEMPTION FROM FILING C/C OF THE IMPUGNED
      JUDGMENT)

      Date : 08-10-2021 This petition was called on for hearing today.

      CORAM :
                                HON'BLE MR. JUSTICE SANJIV KHANNA
                                HON'BLE MS. JUSTICE BELA M. TRIVEDI


      For Petitioner(s)                   Mr.   Pramod Kumar Dubey, Sr. Adv.
                                          Mr.   B. P. Singh, Adv.
                                          Mr.   Sudeep Kumar, AOR
                                          Ms.   Manisha, Adv.
                                          Mr.   Amit Singh, Adv.

      For Respondent(s)                   Mr. Chirag M. Shroff, AOR


                                UPON hearing the counsel the Court made the following
                                                   O R D E R

Learned counsel for the petitioner seeks permission to withdraw the present special leave petition.

The special leave petition, accordingly, is dismissed as withdrawn.

Pending application(s),if any, stand disposed of.

Signature Not Verified Digitally signed by Dr. Mukesh Nasa Date: 2021.10.09 12:36:07 IST Reason:

(BABITA PANDEY) (ANITA RANI AHUJA) COURT MASTER (SH) ASST. REGISTRAR