Supreme Court - Daily Orders
Pawan Gaur vs State (Nct Of Delhi) on 8 October, 2021
Bench: Sanjiv Khanna, Bela M. Trivedi
ITEM NO.22 Court 16 (Video Conferencing) SECTION II-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s). 7384/2021
(Arising out of impugned final judgment and order dated 26-03-2021
in CRLMC No. 981/2021 passed by the High Court of Delhi at New
Delhi)
PAWAN GAUR Petitioner(s)
VERSUS
STATE (NCT OF DELHI) & ORS. Respondent(s)
(IA No.124175/2021-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
Date : 08-10-2021 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SANJIV KHANNA
HON'BLE MS. JUSTICE BELA M. TRIVEDI
For Petitioner(s) Mr. Pramod Kumar Dubey, Sr. Adv.
Mr. B. P. Singh, Adv.
Mr. Sudeep Kumar, AOR
Ms. Manisha, Adv.
Mr. Amit Singh, Adv.
For Respondent(s) Mr. Chirag M. Shroff, AOR
UPON hearing the counsel the Court made the following
O R D E R
Learned counsel for the petitioner seeks permission to withdraw the present special leave petition.
The special leave petition, accordingly, is dismissed as withdrawn.
Pending application(s),if any, stand disposed of.
Signature Not Verified Digitally signed by Dr. Mukesh Nasa Date: 2021.10.09 12:36:07 IST Reason:(BABITA PANDEY) (ANITA RANI AHUJA) COURT MASTER (SH) ASST. REGISTRAR