Karnataka High Court
M/S Trishul Developers vs Mr. Amitabha Palit on 10 February, 2020
Bench: Chief Justice, Hemant Chandangoudar
-1-
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 10TH DAY OF FEBRUARY, 2020
PRESENT
THE HON'BLE MR.ABHAY S. OKA, CHIEF JUSTICE
AND
THE HON'BLE MR.JUSTICE HEMANT CHANDANGOUDAR
RERA APPEAL No.4 OF 2020
BETWEEN:
1. M/s TRISHUL DEVELOPERS
MITTAL PALMS, No.109
1ST FLOOR B WING
MITTAL TOWERS M.G. ROAD
REPRESENTED BY ITS PARTNER
MR. NIRAJ MITTAL
2. MR. R. NARAYANA SWAMY
SON OF LATE MR. RAMAIAH
AGED ABOUT 72 YEARS
3. MR. R. BASAVARAJU
SON OF LATE MR. RAMAIAH
AGED ABOUT 66 YEARS
4. MR. R. ADINARAYANA
SON OF LATE MR. RAMAIAH
AGED ABOUT 61 YEARS
5. MR. R. NAGARAJ
SON OF LATE MR. RAMAIAH
AGED ABOUT 56 YEARS
APPELLANT Nos. 2 TO 5 ARE RESIDING AT
NO. 117, BASAVESHWARA NILAYA
MUNESHWARA TEMPLE ROAD, JAKKUR
VILLAGE, YELAHANKA HOBLI
-2-
BENGALURU-560 064
REPRESENTED BY THEIR GPA HOLDER
...APPELLANTS
(BY Ms. VARSHA R. ADVOCATE FOR DHANANJAY
VIDYAPATI JOSHI, ADVOCATE)
AND:
1. MR. AMITABHA PALIT
SON OF MR. SANTOSH K.R. PALIT.,
AGED ABOUT 46 YEARS
2. Mrs. MUKTA PALIT
WIFE OF MR. AMITABHAPALIT
BOTH RESIDING AT S-2, MANGAL RATAN
APARTMENT, RATHAN SINGH LAYOUT
4TH CROSS, KAVALBYRASANDRA
BENGALURU- 560 032. ... RESPONDENTS
---
THIS RERA APPEAL IS FILED UNDER SECTION 58 OF
THE REAL ESTATE ( REGULATION AND DEVELOPMENT) ACT
2016, PRAYING TO a) CALL FOR THE ENTIRE RECORDS IN
RERA APPEAL No.57/2018 ON THE FILE OF KARNATAKA
APPELLATE TRIBUNAL, BENGALURU b) SET ASIDE THE
IMPUGNED ORDERS DATED 19/9/2019 AND 14/11/2019
(VIDE ANNEXURE-A AND B RESPECTIVELY) IN APPEAL
No.57/2018 AND ETC.
THIS APPEAL COMING ON FOR ORDERS THIS DAY,
CHIEF JUSTICE DELIVERED THE FOLLOWING:
JUDGMENT
The learned counsel appearing for the appellants has tendered a memo dated 10th February 2020 seeking permission to withdraw the appeal.
-3-Accordingly, the appeal is disposed of as withdrawn in terms of the memo.
Sd/-
CHIEF JUSTICE Sd/-
JUDGE HR