Rajasthan High Court - Jaipur
Dwarka Lal S/O Parmanand vs State Of Rajasthan on 16 May, 2022
Author: Farjand Ali
Bench: Farjand Ali
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Miscellaneous Bail Application No. 7214/2022
Dwarka Lal S/o Parmanand
----Petitioner
Versus
State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. B.S. Meena. For Respondent(s) : Mr. Laxman Meena, PP.
HON'BLE MR. JUSTICE FARJAND ALI Order 16/05/2022 Learned counsel for the State is directed to procure the case diary.
List the matter on 20.05.2022.
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