Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Kerala - Section Section 73 in Kerala Revenue Recovery Act, 1968 73. Delegation of powers of the Collector. - The Collector may authorise any officer to exercise any of the powers or perform any of the functions conferred or imposed on him by this Act.
