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State of Punjab - Section

Section 140 in Punjab Jail Manual, 1996

140.

(i)The Sub-Assistant Superintendent shall be subordinate to the Deputy Superintendent, Senior Assistant Superintendent and Assistant Superintendent/Welfare Officers and shall assist the Deputy Superintendent in the performance of his duties.
(ii)He shall perform all the duties and will be subject to all the responsibility as in case of an Assistant Superintendent for the duties, assigned by the Superintendent/Deputy Superintendent Jail.
The Medical Officer