Supreme Court - Daily Orders
Kuldeep Singh And Ors. Etc. Etc. vs The State Of Haryana And Ors Etc on 21 November, 2016
Bench: Kurian Joseph, Rohinton Fali Nariman
ITEM NO.39 COURT NO.8 SECTION IVB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).
32949-32956/2016
(Arising out of impugned final judgment and order dated 08/04/2016
in RFA No. 1225/2011 08/04/2016 in RFA No. 186/2010 08/04/2016 in
RFA No. 2579/2004 08/04/2016 in RFA No. 318/2010 08/04/2016 in RFA
No. 3231/2010 08/04/2016 in RFA No. 3485/2011 08/04/2016 in RFA No.
4038/2010 08/04/2016 in RFA No. 4041/2011 08/04/2016 in RFA No.
4042/2011 08/04/2016 in RFA No. 4043/2011 08/04/2016 in RFA No.
4500/2011 08/04/2016 in RFA No. 500/2012 08/04/2016 in RFA No.
6936/2011 passed by the High Court Of Punjab & Haryana At
Chandigarh)
KULDEEP SINGH AND ORS. ETC. ETC. Petitioner(s)
VERSUS
STATE OF HARYANA AND ORS. Respondent(s)
(with office report)
Date : 21/11/2016 These petitions were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
For Petitioner(s) Mr. Nandlal, Adv.
Mr. Suresh Kumari, Adv.
Mr. Ranjit Kumar Sharma, Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
Issue notice.
Tag with SLP(C) No. 28907 of 2016.
(Jayant Kumar Arora) (Renu Diwan) Court Master Assistant Registrar Signature Not Verified Digitally signed by JAYANT KUMAR ARORA Date: 2016.11.24 16:15:41 IST Reason: