Section 3(1)(b) in THE COAL GRADING BOARD ACT, 1925

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Union of India - Subsection

Section 3(1)(b) in THE COAL GRADING BOARD ACT, 1925

(b)four persons nominated respectively by the Indian Mining Association, the Indian Mining Federation, the Bengal Chamber of Commerce and the Bengal National Chamber of Commerce:

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Union of India - Subsection

Section 3(1)(b) in THE COAL GRADING BOARD ACT, 1925