Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 135] [Entire Act]

Union of India - Subsection

Section 135(5) in The Coal Mines Regulations, 2011

(5)No person shall work or travel on any ledge or footpath less than 1.5 metres wide, from where he is likely to fall more than 1.8 metres, unless he is protected by guard rails, fence or safety belt or rope suitably fixed and sufficiently strong to prevent him from falling.