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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Mizoram - Subsection

Section 27(2) in Mizoram (Finance and Accounts Service) Rules, 1991

(2)The seniority of members of the service appointed at the initial constitution of the service in accordance with the provisions of Part IV of these rules shall be determined by the Government in consultation with the Commission/Board.