Himachal Pradesh High Court
Lrs & Anr. vs . Kuldeep Kumar & Anr. on 6 July, 2022
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
Mehar Singh (since deceased) through his LRs & anr. vs. Kuldeep Kumar & anr.
.
FAO No. 134 of 2018 06.07.2022 Present: Mr. Sanjay Jaswal, Advocate for the appellants.
Mr. Ravi Kant Kaushal and Mr. Aditya Kaushal, Advocates, for respondent No. 1.
Mr. Sanjay Sharma, Advocate, for respondent No. 2.
CMP No. 8365 of 2022 For the reasons assigned therein, the early application is allowed and disposed of.
CMP No. 2407 of 2018 Reply to the application by respondent No. 2, if any, be positively filed before the next date.
List on 5th August, 2022.
Jyotsna Rewal Dua
July 06, 2022 Judge
(vs)
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