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Himachal Pradesh High Court

Lrs & Anr. vs . Kuldeep Kumar & Anr. on 6 July, 2022

Author: Jyotsna Rewal Dua

Bench: Jyotsna Rewal Dua

Mehar Singh (since deceased) through his LRs & anr. vs. Kuldeep Kumar & anr.

.

FAO No. 134 of 2018 06.07.2022 Present: Mr. Sanjay Jaswal, Advocate for the appellants.

Mr. Ravi Kant Kaushal and Mr. Aditya Kaushal, Advocates, for respondent No. 1.

Mr. Sanjay Sharma, Advocate, for respondent No. 2.

CMP No. 8365 of 2022 For the reasons assigned therein, the early application is allowed and disposed of.

CMP No. 2407 of 2018 Reply to the application by respondent No. 2, if any, be positively filed before the next date.

List on 5th August, 2022.







                                                   Jyotsna Rewal Dua
           July 06, 2022                                 Judge
             (vs)





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