Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18C] [Entire Act] State of Rajasthan - Subsection Section 18C(2) in Rajasthan Panchayati Raj Act, 1994 (2)No person shall vote at an election in any ward or constituency if he is subject to any of the disqualifications referred to in Sub-Section (3) of Section 18.