Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 63C] [Entire Act] Union of India - Subsection Section 63C(g) in Motor Vehicles Act, 1939 (g)the grant of a permit and the counter-signature of a permit and the conditions which may be attached to a permit;
