Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 147] [Entire Act] State of Karnataka - Subsection Section 147(2) in The Karnataka Police Act, 1963. (2)No Reserve Police Officer shall resign his appointment except in accordance with the terms of the declaration signed by him under sub-section (1).
