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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Andhra Pradesh - Subsection

Section 28(5) in Rajiv Gandhi University of Knowledge Technologies Act, 2008

(5)The Director shall hold office for a term of three years from the date on which he enters upon his office and shall be eligible for re-appointment to that office for another term of three years.