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[Cites 0, Cited by 0] [Section 49O(1)] [Section 49O] [Entire Act]

Union of India - Subsection

Section 49O(1)(c) in The Wild Life (Protection) Act, 1972

(c)the provisions of the Act and rules made thereunder have been duly complied with, record an entry of the statement in a register and grant the applicant a licence.