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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Uttar Pradesh - Subsection

Section 8(1)(a) in The U.P. Electricity (Duty) Act, 1952

(a)required by Section 5 to keep record or to submit returns fails to keep or submit the same in prescribed manner or form, or