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State of Madhya Pradesh - Section

Section 5 in The M.P. Vas-Sthan Dakhalkar (Bhumiswami Adhikaron Ka Pradan Kiya Jana) Niyam, 1981

5.

On receipt of the application under Rule 4, the authorised officer shall issue a notice in Form B inviting objections from the persons claiming interest in the homestead within a period specified in the notice.