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[Cites 0, Cited by 0] [Section 129D(5)] [Section 129D] [Entire Act]

Union of India - Subsection

Section 129D(5)(b) in The Customs Act, 1962

(b)relating to the value of goods for the purposes of assessment of any duty in cases where the assessment is made on or after the 28th day of February, 1986; or