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State of Odisha - Section

Section 17 in The Orissa Press Accreditation (Constitution of the Orissa Press Accreditation Committee and Grant of Accreditation) Rules, 1994

17. Amendments.

- These rules may be amended/altered/modified/added to on the recommendation of the Press Accreditation Committee if a proposal to this effect is made by at least three of its members or the Director, information and Public Relations.