Himachal Pradesh High Court
Vivek Kaundal vs . State Of H.P. on 22 April, 2022
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Ex.Pet. No. 191 of 2021 a/w Ex.Pet. No.192 to 196 .
and 228 to 235 of 2021 Vivek Kaundal vs. State of H.P. 22.04.2022 Present: Mr.Rahul Gathania, Advocate, vice Mr. Naresh Kumar Verma, Advocate, for the petitioner(s) in all petitions.
Mr. Raju Ram Rahi, Deputy Advocate General, for the respondentsÂState Mr. Abhishek Verma, Advocate, vice Mr. Ms. Suchitra Sen, Advocate, for respondent No.2, in all petitions.
Today due to sudden demise of Mr. Ashok Pathania, Advocate, learned original counsel for the petitioner(s) as well as respondent No.2 are not available, therefore, on request made on their behalf, these petitions are adjourned. List after one week, as prayed.
(Vivek Singh Thakur) Judge April 22, 2022 (veena) ::: Downloaded on - 22/04/2022 20:10:44 :::CIS