Calcutta High Court (Appellete Side)
Spanco Constratech Private Limited vs Indusind Bank And Another on 26 November, 2021
AD. 95.
November 26, 2021.
MNS.
(Through Video Conference)
WPA No. 16573 of 2021
Spanco Constratech Private Limited
Vs.
IndusInd Bank and another
Mr. Rahul Sharma
Mr. Vikash Singh
...for the petitioner.
Ms. Anna Malhotra
...for the respondent.
In view of lack of determination, let the matter stand released from my list.
The file be sent to the appropriate Bench for enlistment, subject to the convenience of the said Bench.
Liberty to the parties to mention the matter for inclusion in the list of the said Bench, in the event the matter is not enlisted automatically.
(Sabyasachi Bhattacharyya, J.)