Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 43] [Entire Act] State of Himachal Pradesh - Subsection Section 43(b) in Atal Medical and Research University, Himachal Pradesh Act, 2017 (b)the continuance in office of the members of the said authorities or bodies, filling up of vacancies of members and such other matters relating to other authorities;
