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Union of India - Section

Section 85 in Life Insurance Corporation of India (Staff) Rules, 1960

85. [ Employees to furnish Address. [Notified in Gazette of India, Part-III Section 4 dated 7.8.1971.]

- Every employee shall intimate his full residential address to the office in which he is working and any change in the address previously furnished. All communications sent to the last address so intimated to the office shall be deemed to have been properly sent to him.]Relaxation: