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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Chattisgarh - Subsection

Section 3(2)(iv) in Chhattisgarh Council for Physiotherapy and Occupational Therapy Act, 2015

(iv)Two members from among Occupational Therapist, to be nominated by the Government from amongst the registered practitioners enrolled in the register of Occupational Therapist;