Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 34(3)] [Section 34] [Entire Act]

State of Bihar - Subsection

Section 34(3)(a) in Bihar Juvenile Justice (Care and Protection of Children) Rules, 2015

(a)Wherever a Specialized Adoption Agency receives an abandoned child, it shall, within twenty four hours inform the matter to the police station.