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[Cites 0, Cited by 0] [Section 51] [Entire Act]

State of Rajasthan - Subsection

Section 51(v) in Rajasthan Farmers' Participation in Management of Irrigation System rules, 2002

(v)The Managing committee of a Farmers' Organisation shall furnish the implementation report to the General Body on all matters as pointed out in the audit report and the Managing committee shall implement the decisions of the General Body in this regard; and