Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 308(1)] [Section 308] [Entire Act]

State of Haryana - Subsection

Section 308(1)(a) in Haryana Municipal Corporation Act, 1994

(a)convey the carcass to a place provided or appointed under section 270 for the final disposal of the carcasses of dead animals; or