Madhya Pradesh High Court
The State Of Madhya Pradesh vs Munsi @ Kamleswar Saket on 24 February, 2021
Author: Rajendra Kumar Srivastava
Bench: Rajendra Kumar Srivastava
1 CRA-1036-2021 The High Court Of Madhya Pradesh CRA-1036-2021 (THE STATE OF MADHYA PRADESH Vs MUNSI @ KAMLESWAR SAKET AND OTHERS) 1 Jabalpur, Dated : 24-02-2021 Shri Sudhakarmoni Patel, learned P.L. for the appellant/State. As prayed by learned P.L. for the State, list the case after two weeks.
(RAJENDRA KUMAR SRIVASTAVA) JUDGE L.R. Signature SAN Not Verified Digitally signed by LALIT SINGH RANA Date: 2021.02.24 17:49:34 IST