Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 105] [Entire Act] State of Karnataka - Subsection Section 105(b) in Karnataka Co-Operative Societies Act, 1959 (b)any decision of the person invested by the State Government with powers in that behalf under clause (b) of sub-section (1) of section 71; or
