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[Cites 0, Cited by 0] [Section 38G(1)] [Section 38G] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 38G(1)(a) in The Securities and Exchange Board of India (Issue and Listing of Securitised Debt Instruments and Security Receipts) Regulations, 2008

(a)the listed security receipts are valued at the end of each quarter i.e. as on March 31, June 30, September 30 and December 31 of every year,