Supreme Court - Daily Orders
Jignesh Kumar vs Union Of India on 17 November, 2021
ITEM NO.8 REGISTRAR COURT. 1 THROUGH VIDEO CONFERENCE
SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. AVANI PAL SINGH
Writ Petition(s)(Civil) No(s). 1235/2020
JIGNESH KUMAR Petitioner(s)
VERSUS
UNION OF INDIA & ANR. Respondent(s)
Date : 17-11-2021 This petition was called on for hearing today.
For Petitioner(s)
Mr Anubhav, Adv.
Mr Yashwant Singh Yadav, Adv.
Ms Preeti Yadav, Adv.
Mr Ravi Karhana, Adv.
Mr Rajesh Kumar, Adv.
Mr Ankur Jain, Adv.
Mr Sanchit Jain, Adv.
Mr. Rameshwar Prasad Goyal, AOR
For Respondent(s)
UPON hearing the counsel, the Court made the following
O R D E R
Service is complete on respondent nos. 1 and 2 as per record, but none has entered appearance.
Registry to process the matter for listing before the Hon'ble Court as per rules.
Signature Not VerifiedAVANI PAL SINGH Digitally signed by Indu Marwah Date: 2021.11.20 Registrar 12:50:40 IST Reason: