Himachal Pradesh High Court
Sita Devi & Others vs . Parma Nand & Others on 10 October, 2022
Author: Satyen Vaidya
Bench: Satyen Vaidya
Sita Devi & others vs. Parma Nand & others .
RSA No. 397 of 2009 10.10.2022 Present: Ms. Ranjana Chauhan, Advocate, vice counsel for the appellants.
Mr. B. C. Verma, Advocate, for respondents No. 1 (a) to 1 (d), 2 to 4 and 9 to 11.
Learned counsel for the respondents states that as per his instruction, respondent No.7 Sandhya Devi has died during the pendency of the appeal.
Learned counsel for the appellants seeks time to take appropriate steps for representation of deceased respondent No.7.
List on 5.12.2022.
(Satyen Vaidya) Judge 10th October, 2022 (kck) ::: Downloaded on - 10/10/2022 20:01:37 :::CIS