Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 18] [Entire Act]

Union of India - Subsection

Section 18(3) in The Fertilizer (Control) Order, 1985

(3)If an application for renewal is not made before the expiry of the certificate of registration but is made within one month from the date of expiry of the certificate of registration the certificate of registration may be renewed on payment of such additional fee as may be prescribed by the State Government for this purpose.