Delhi High Court - Orders
Maahi Neil Jaipal Through His Next ... vs University Of Delhi Through Its ... on 5 October, 2023
Author: Purushaindra Kumar Kaurav
Bench: Purushaindra Kumar Kaurav
$~54
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 13022/2023 & CM APPLs. 51470/2023 & 51471/2023
MAAHI NEIL JAIPAL THROUGH HIS NEXT FRIEND SH. JAI
PAL SINGH ..... Petitioner
Through: Mr. Rajiv Jaipal, Mr.Sumit Suri, Ms.
Priti Agarwal, Ms. Tara Shankar Jha and Mr.
Raminder Kaur, Advocates
Versus
UNIVERSITY OF DELHI THROUGH ITS VICE-CHANCELLOR
& ORS. ..... Respondents
Through: Mr. Mohinder J.S. Rupal, Mr. Hardik
Rupal and Ms. Sachpreet Kaur, Advocates
CORAM:
HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV
ORDER
% 05.10.2023
1. Heard.
2. Issue notice.
3. Learned counsel appearing on behalf of the respondents accepts notice and seeks some time to take instructions and to file the counter affidavit.
4. Let the same be done within four weeks.
5. List on 2nd April, 2024.
PURUSHAINDRA KUMAR KAURAV, J OCTOBER 5, 2023 p'ma This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 06/10/2023 at 22:52:49