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Delhi High Court - Orders

Maahi Neil Jaipal Through His Next ... vs University Of Delhi Through Its ... on 5 October, 2023

Author: Purushaindra Kumar Kaurav

Bench: Purushaindra Kumar Kaurav

                                    $~54
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           W.P.(C) 13022/2023 & CM APPLs. 51470/2023 & 51471/2023
                                                MAAHI NEIL JAIPAL THROUGH HIS NEXT FRIEND SH. JAI
                                                PAL SINGH                                ..... Petitioner
                                                             Through: Mr. Rajiv Jaipal, Mr.Sumit Suri, Ms.
                                                             Priti Agarwal, Ms. Tara Shankar Jha and Mr.
                                                             Raminder Kaur, Advocates

                                                                                      Versus

                                                UNIVERSITY OF DELHI THROUGH ITS VICE-CHANCELLOR
                                                & ORS.                                     ..... Respondents
                                                             Through: Mr. Mohinder J.S. Rupal, Mr. Hardik
                                                             Rupal and Ms. Sachpreet Kaur, Advocates

                                    CORAM:
                                    HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV
                                                                                      ORDER
                                    %                                                 05.10.2023

                                    1.          Heard.
                                    2.          Issue notice.

3. Learned counsel appearing on behalf of the respondents accepts notice and seeks some time to take instructions and to file the counter affidavit.

4. Let the same be done within four weeks.

5. List on 2nd April, 2024.

PURUSHAINDRA KUMAR KAURAV, J OCTOBER 5, 2023 p'ma This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 06/10/2023 at 22:52:49