Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Andhra Pradesh - Subsection

Section 7(7) in Andhra Pradesh Electricity Reform (Transfer Scheme) Rules, 1999

(7)Subject to sub-rules (1) and (6), the transferee shall frame regulations governing the conditions of service of personnel transferred to the transferee under these rules and till such time, the existing service conditions of the Board shall mutatis mutandis apply.