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[Cites 0, Cited by 0] [Section 54] [Entire Act]

State of Punjab - Subsection

Section 54(2) in Punjab Panchayat Samitis and Zila Parishads Finance, Budget and Accounts Rules, 2014

(2)All the payments shall be made through RTGS in routine except in those cases where payment through RIGS is not practically possible for the reasons to be recorded in writing.