Section 49(4)(a) in The Khadi And Village Industries Commission Employees (Pension) Regulations, 1984

[Cites 0, Cited by 0] [Section 49(4)] [Section 49] [Entire Act]

(a)firstly to the son, and if there are more than one son, the younger of them will get the family pension only after the life time of the elder;

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