Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 1 in The M.P. Temporary Postponement of Execution of Decrees Act, 1958 1. Short title and extent. (1)This Act may be called the Madhya Pradesh Temporary Postponement of Execution of Decrees Act, 1958.(2)It extends to the whole of Madhya Pradesh.
