Himachal Pradesh High Court
Rajinder Pal vs . Temple Trust Mata Chintpurani & Anr. on 27 September, 2022
Author: Satyen Vaidya
Bench: Satyen Vaidya
Rajinder Pal vs. Temple Trust Mata Chintpurani & Anr.
.
CMPMO No. 456 of 2022.
27.09.2022 Present: Mr. Shubham Sood, Proxy Counsel, for the petitioner.
CMPMO No. 456 of 2022.
Issue notice to the respondents, returnable on 15th November, 2022. Steps be taken within one week.
CMP No. 13416 of 2022.
Notice in the aforesaid terms. In the meantime, further proceedings in Civil Suit No. 69 of 2012, pending before the learned Senior Civil Judge, Court No.1, Dehra, H.P., shall remain stayed.
(Satyen Vaidya) Judge.
27th September, 2022.
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