Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Kerala - Subsection Section 7(f) in Travancore-Cochin Medical Practitioners Act, 1953 (f)if having been elected under clause (i) (b) of sub-section (2) of Section 3. he ceases to be a member of the Faculty of Medicine. University of Travancore:
