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[Cites 0, Cited by 0] [Section 13(8)] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(8)(cc) in The Juvenile Justice (Care and Protection of Children) Model Rules, 2016

(cc)release the child and issue directions regarding education, vocational training, apprenticeship, employment, counseling and other therapeutic interventions with a view to promoting adaptive and positive behaviour etc.;