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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Himachal Pradesh - Subsection

Section 12(c) in Himachal Pradesh Registration of Tourist Trade Act, 1988

(c)if the name of the hotel-keeper has been removed from the register on the grounds mentioned in clauses (c), (d), (e) or (g) of section 13 and three months have not elapsed since the date of such removal;