Supreme Court - Daily Orders
Gurmail Singh (Died) Through Lrs vs Smt. Suman Sharma . on 10 August, 2015
ITEM NO.88 REGISTRAR COURT. 1 SECTION IVB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. SURAJIT DEY
Petition(s) for Special Leave to Appeal (C) No(s). 8544/2015
GURMAIL SINGH (DIED) THROUGH LRS Petitioner(s)
VERSUS
SMT. SUMAN SHARMA & ORS. Respondent(s)
(with office report)
Date : 10/08/2015 This petition was called on for hearing today.
For Petitioner(s)
Mr. Umang Shankar,Adv.
For Respondent(s)
Mr Vijay Chauhan, Adv.
Mrs. Priya Puri,Adv.
Mr Rohit Sharma, Adv.
Mr B Subrahmanya Prasad, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Counter affidavit on behalf of respondent nos. 1 to 6 is already on record.
The ld. Counsel appearing on behalf of respondent nos. 7,11,14,26 to 28, 32,36 and 40 has not filed counter affidavit. However, liberty is granted to file the same within four weeks time.
Signature Not Verified
The ld counsel for the petitioner to provide fresh Digitally signed by Hema Joshi Date: 2015.08.13 address for effecting service on respondent nos. 15,16,23,33 11:24:41 IST Reason:
to 35, 39 and 43 within four weeks. Notices thereafter be issued.-2-
Item No.88 Service is incomplete in respect of all the unserved respondents. The ld. counsel for the petitioner is directed to take fresh steps to effect service upon these respondents within four weeks time. Notices thereafter be issued. List again on 27.10.2015.
(SURAJIT DEY) Registrar