Supreme Court - Daily Orders
Bajaj Allianz General Insurance ... vs Renu Singh on 11 October, 2017
Bench: Madan B. Lokur, Deepak Gupta
ITEM NO.5 COURT NO.3 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). /2017
Diary No(s). 29567/2017
(Arising out of impugned final judgment and order dated 19-07-2016
in FAFO No. 1818/2012 passed by the High Court of Judicature at
Allahabad)
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD. Petitioner(s)
VERSUS
RENU SINGH & ORS. Respondent(s)
(WITH IA No.96425/2017-CONDONATION OF DELAY IN FILING and IA
No.96431/2017-EXEMPTION FROM FILING O.T.)
Date : 11-10-2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE DEEPAK GUPTA
For Petitioner(s) Ms. Suman Bagga, Adv.
Manjeet Chawla, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed.
(SANJAY KUMAR-I) (KAILASH CHANDER) AR-CUM-PS COURT MASTER Signature Not Verified Digitally signed by SANJAY KUMAR Date: 2017.10.12 17:18:41 IST Reason: