Section 3(1)(vi) in Rajasthan Municipalities (Surrender of Non-Agricultural Land and Grant of Freehold Lease) Rules, 2015

[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

(vi)land for which proceeding under the provisions of the Urban Land (Ceiling and Regulation) Act. 1976 (Central Act, No. 33 of 1976) are pending;

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