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[Cites 0, Cited by 0] [Section 85E(1)] [Section 85E] [Entire Act]

Union of India - Subsection

Section 85E(1)(c) in The Drugs and Cosmetics Rules, 1945

(c)holds qualification as defined under sub-clause (g) of clause (1) of section 2 of the Homeopathic Central Council Act, 1973 (59 of 1973) with 18 months of experience in the manufacture of Homeopathic medicines: