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State of Tamilnadu - Section

Section 27 in Tamil Nadu Groundwater (Development and Management) Act, 2003

27. Officers deemed to be public servants.

- Every member of the Authority and every officer or employee acting under or in pursuance of the provisions of this Act or Rules or order or notification made thereunder, shall be deemed to be public servant within the meaning of section 21 of the Indian Penal Code (Central Act XLV of 1860).